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Rudal vs State Of Up Ministry Of Transport ...
2017 Latest Caselaw 812 ALL

Citation : 2017 Latest Caselaw 812 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
Rudal vs State Of Up Ministry Of Transport ... on 17 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 67541 of 2005
 

 
Petitioner :- Rudal
 
Respondent :- State Of Up Ministry Of Transport Thru Principal Secy. & Ors
 
Counsel for Petitioner :- A.R. Dube
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

The matter relates to public interest.

List before a bench hearing public interest litigation.

Order Date :- 17.5.2017

pks

 

 

 
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