Shyamjee Misra vs Asstt.G.M.(B.S.B.) & Others
2017 Latest Caselaw 81 ALL

Citation : 2017 Latest Caselaw 81 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Shyamjee Misra vs Asstt.G.M.(B.S.B.) & Others on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 30274 of 2000
 

 
Petitioner :- Shyamjee Misra
 
Respondent :- Asstt.G.M.(B.S.B.) & Others
 
Counsel for Petitioner :- Suman Sirohi,Sumati Rani Gupta
 
Counsel for Respondent :- N.Sinha
 

 
Hon'ble Manoj Kumar Gupta,J.

List in the next cause list showing the name of Sri Ashok Trivedi as counsel for the respondents.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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