Sameer Mohan Azad vs Mrs. Madhulika Sameer Azad
2017 Latest Caselaw 807 ALL

Citation : 2017 Latest Caselaw 807 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Sameer Mohan Azad vs Mrs. Madhulika Sameer Azad on 17 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 247 of 2013
 

 
Appellant :- Sameer Mohan Azad
 
Respondent :- Mrs. Madhulika Sameer Azad
 
Counsel for Appellant :- M.K. Gupta
 
Counsel for Respondent :- Madhav Jain
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Withdrawal Application

Learned counsel for the appellant wants to withdraw this appeal.

It is accordingly dismissed as withdrawn

The application is accordingly allowed.

The lower court's record may be sent back.

Order Date :- 17.5.2017

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