Comittee Of Management Swami ... vs Basic Shiksha Adhikari Hardoi And ...
2017 Latest Caselaw 806 ALL

Citation : 2017 Latest Caselaw 806 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Comittee Of Management Swami ... vs Basic Shiksha Adhikari Hardoi And ... on 17 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6402 of 2001
 

 
Petitioner :- Comittee Of Management Swami Bhagwan Das Bramhcachari Kali
 
Respondent :- Basic Shiksha Adhikari Hardoi And 2 Ors.
 
Counsel for Petitioner :- S.S.Chauhan
 
Counsel for Respondent :- J.C. Srivastava,A.A.Siddiqui,I.H.Siddiqui,R.K. Katiyar
 

 
Hon'ble Vivek Chaudhary,J.

Since the counsel for petitioner has been elevated to Bench, let a card notice be issued to petitioner.

Order Date :- 17.5.2017

psd

(Vivek Chaudhary,J.)

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