Rajiv Mishra vs British India Corporation ...
2017 Latest Caselaw 803 ALL

Citation : 2017 Latest Caselaw 803 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Rajiv Mishra vs British India Corporation ... on 17 May, 2017

Bench: Amreshwar Pratap Sahi, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 26924 of 2016
 

 
Petitioner :- Rajiv Mishra
 
Respondent :- British India Corporation Limited And 4 Others
 
Counsel for Petitioner :- Ankush Tandon
 
Counsel for Respondent :- Chandra Bhan Gupta,Sanjay Kumar Om
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Daya Shankar Tripathi,J.

List in the next cause list.

Interim order, if any, granted earlier to continue till the next date of listing.

Order Date :- 17.5.2017

atul

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