Subodh Kumar Singh {Objection ... vs Collector, Sitapur & 4 Ors.
2017 Latest Caselaw 80 ALL

Citation : 2017 Latest Caselaw 80 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Subodh Kumar Singh {Objection ... vs Collector, Sitapur & 4 Ors. on 4 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 2686 of 2004
 

 
Petitioner :- Subodh Kumar Singh {Objection Filed}
 
Respondent :- Collector, Sitapur & 4 Ors.
 
Counsel for Petitioner :- P.L. Misra,Jay Narayan Mishra,M G Misra,Pankaj Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Anurag Srivastava,Atharva Arya,Raj Krishna,Rajesh Kumar Singh,Subodh Awasthi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Anuraj Srivastava, learned counsel for the respondent has sought adjournment on the ground of his illness.

2. List again.

Order Date :- 4.5.2017

Pachhere/-

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