National Insurance Co. Ltd. vs Mohit And Others
2017 Latest Caselaw 798 ALL

Citation : 2017 Latest Caselaw 798 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

National Insurance Co. Ltd. vs Mohit And Others on 17 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1640 of 2010
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Mohit And Others
 
Counsel for Appellant :- Vinay Khare
 
Counsel for Respondent :- V.P. Mishra
 

 
Hon'ble Abhai Kumar,J.

Learned counsel for the Insurance Company alongwith Officials present. He states that the matter may be referred to the National Lok Adalat to be held on 8.7.2017 on the ground that there is possibility of amicable settlement between the parties.

Let the matter be placed before the National Lok Adalat on 8.7.2017.

Order Date :- 17.5.2017

N.A.

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