Alok Agarwal vs Union Of India Thru. ...
2017 Latest Caselaw 796 ALL

Citation : 2017 Latest Caselaw 796 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Alok Agarwal vs Union Of India Thru. ... on 17 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 6333 of 2004
 

 
Petitioner :- Alok Agarwal
 
Respondent :- Union Of India Thru. Secy.Ministry Of Defence South Block
 
Counsel for Petitioner :- Virendra Misra
 
Counsel for Respondent :- Dipak Seth,S B Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for the petitioner prays for and is granted ten days time to file rejoinder affidavit.

2. List thereafter.

Order Date :- 17.5.2017

Pachhere/-

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