Shadab vs State Of U.P. And Anr.
2017 Latest Caselaw 792 ALL

Citation : 2017 Latest Caselaw 792 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Shadab vs State Of U.P. And Anr. on 17 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 57 of 2016
 

 
Applicant :- Shadab
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Pradip Narain Singh
 
Counsel for Opposite Party :- G.A.,Ajay Kr. Srivastava,S.K.Srivastava
 

 
Hon'ble Abhai Kumar,J.

None appears on behalf of the applicant even in revised list.

Dismissed in default.

Order Date :- 17.5.2017

N.A.

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