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Abdurrahman vs State Of U.P.
2017 Latest Caselaw 791 ALL

Citation : 2017 Latest Caselaw 791 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
Abdurrahman vs State Of U.P. on 17 May, 2017
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 3544 of 2013
 

 
Appellant :- Abdurrahman
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.S. Rathor,Dhram Veer Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Abhai Kumar,J.

On the request of the learned counsel for the appellant the case is passed over for the day.

Order Date :- 17.5.2017

N.A.

 

 

 
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