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Pyare Lal vs State Of U.P. And 4 Ors.
2017 Latest Caselaw 79 ALL

Citation : 2017 Latest Caselaw 79 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Pyare Lal vs State Of U.P. And 4 Ors. on 4 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 47405 of 2016
 

 
Petitioner :- Pyare Lal
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Shashi Dhar Shukla
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit filed today is taken on record.

Learned counsel for the petitioner prays for and is granted two week's time to file rejoinder affidavit.

List thereafter.

                                    (Manoj Kumar Gupta, J.)                   

Order Date :- 4.5.2017

skv

 

 

 
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