Surendra Singh And 5 Ors vs State Of U.P. And Another
2017 Latest Caselaw 789 ALL

Citation : 2017 Latest Caselaw 789 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Surendra Singh And 5 Ors vs State Of U.P. And Another on 17 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 30086 of 2014
 

 
Applicant :- Surendra Singh And 5 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kartikey Singh,A.P. Paul
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar,J.

The restoration application has been filed without providing copy of the application to the learned counsel for O.P. No. 2.

The matter may be listed again showing the name of Sri Pankaj Mishra, learned counsel for O.P. No.2. He will be served a copy of the restoration application within three days.

Counter affidavit, if any, may be filed by the next date of listing.

List in the next cause list.

Order Date :- 17.5.2017

N.A.

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