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Tejveer Singh vs Smt. Ravindra Kaur Alias Vinita
2017 Latest Caselaw 787 ALL

Citation : 2017 Latest Caselaw 787 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
Tejveer Singh vs Smt. Ravindra Kaur Alias Vinita on 17 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 371 of 2017
 

 
Appellant :- Tejveer Singh
 
Respondent :- Smt. Ravindra Kaur Alias Vinita
 
Counsel for Appellant :- Tapan Kumar Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent by RPAD returnable within six weeks.

Order Date :- 17.5.2017

pks

 

 

 
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