Atary (Deceased) Brahma Singh 3 ... vs State Of U.P. Thru' Collector, ...
2017 Latest Caselaw 786 ALL

Citation : 2017 Latest Caselaw 786 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Atary (Deceased) Brahma Singh 3 ... vs State Of U.P. Thru' Collector, ... on 17 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 186 of 2017
 

 
Appellant :- Atary (Deceased) Brahma Singh 3 Others
 
Respondent :- State Of U.P. Thru' Collector, Ghaziabad And Another
 
Counsel for Appellant :- V.D. Dubey,Devendra Saini
 
Counsel for Respondent :- Pankaj Mithal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent to engage another counsel as learned counsel for the respondent has been elevated to the Bench.

Order Date :- 17.5.2017

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