Smt. Savita Mishra vs Chief Manager, Allahabad Bank, ...
2017 Latest Caselaw 78 ALL

Citation : 2017 Latest Caselaw 78 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Smt. Savita Mishra vs Chief Manager, Allahabad Bank, ... on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 2485 of 2016
 

 
Petitioner :- Smt. Savita Mishra
 
Respondent :- Chief Manager, Allahabad Bank, R.O., Gorakhpur & 3 Others
 
Counsel for Petitioner :- Kirtikar Pande
 
Counsel for Respondent :- Pashupati Nath Tripathi,S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

List in ordinary course.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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