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Jagdish Narainmishra vs State Of U.P. And Others
2017 Latest Caselaw 763 ALL

Citation : 2017 Latest Caselaw 763 ALL
Judgement Date : 16 May, 2017

Allahabad High Court
Jagdish Narainmishra vs State Of U.P. And Others on 16 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 13091 of 2007
 

 
Petitioner :- Jagdish Narainmishra
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.S. Pandey,Kunal Ravi Singh,Manjari Singh,Rajshre Malviya,Shambhu Chopra,Y.K. Sinha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned Standing Counsel prays for and is allowed two weeks' further time to file reply to the amendment application.

List thereafter.

Order Date :- 16.5.2017

pks

 

 

 
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