D.L.F. Universal Limited And ... vs State Of U.P. And Others
2017 Latest Caselaw 760 ALL

Citation : 2017 Latest Caselaw 760 ALL
Judgement Date : 16 May, 2017

Allahabad High Court

D.L.F. Universal Limited And ... vs State Of U.P. And Others on 16 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 7279 of 2006
 

 
Petitioner :- D.L.F. Universal Limited And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shesh Kumar,Saurabh Srivastava,T.P. Singh
 
Counsel for Respondent :- C.S.C.,D Awasthi,V.P. Mathur
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Amendment Application

Allowed.

It may be incorporated within a week.

Learned Standing Counsel prays for and is allowed three weeks' time to file reply.

List thereafter.

Order Date :- 16.5.2017

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