Guru Prasad Singh vs State Of U.P.Through Secy,Deptt ...
2017 Latest Caselaw 76 ALL

Citation : 2017 Latest Caselaw 76 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Guru Prasad Singh vs State Of U.P.Through Secy,Deptt ... on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 587 of 2006
 

 
Revisionist :- Guru Prasad Singh
 
Opposite Party :- State Of U.P.Through Secy,Deptt Of Home Civil Sectt,Up.Lko.
 
Counsel for Revisionist :- Umesh Kumar Shukla,Sumit Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Rajeev Kumar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As prayed, list in the next cause list.

Order Date :- 4.5.2017

psd

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