Kiran Pal & Others vs State Of U.P. Thru' Collector & ...
2017 Latest Caselaw 755 ALL

Citation : 2017 Latest Caselaw 755 ALL
Judgement Date : 16 May, 2017

Allahabad High Court

Kiran Pal & Others vs State Of U.P. Thru' Collector & ... on 16 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 259 of 2015
 

 
Appellant :- Kiran Pal & Others
 
Respondent :- State Of U.P. Thru' Collector & Anr.
 
Counsel for Appellant :- Vinod Sinha,Anil Sharma,Mahesh Sharma,S.P. Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri Shivam Yadav, learned counsel for the NOIDA prays for and is allowed one week's and no more time to file reply.

List in the next cause list.

Order Date :- 16.5.2017

pks

Download the LatestLaws.com Mobile App