Vinod Kumar Dhaka vs State Of U.P. And Another
2017 Latest Caselaw 747 ALL

Citation : 2017 Latest Caselaw 747 ALL
Judgement Date : 16 May, 2017

Allahabad High Court

Vinod Kumar Dhaka vs State Of U.P. And Another on 16 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 51177 of 2014
 

 
Applicant :- Vinod Kumar Dhaka
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pradeep Kumar Rai,Sri Kamal Krishna
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar,J.

The case is passed over on the illness slip of Sri Pradeep Kumar Rai, learned counsel for the applicant.

List in the next cause list peremptorily.

Order Date :- 16.5.2017

N.A.

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