Citation : 2017 Latest Caselaw 745 ALL
Judgement Date : 16 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- APPLICATION U/S 482 No. - 38729 of 2014 Applicant :- Upendra Singh Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Kandarp Srivastava,Kaustubh Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Abhai Kumar,J.
None present on behalf of the applicant even in the revised list.
Service upon O.P. No. 2 is sufficient as per the office report.
List the matter in the second week of July, 2017.
Order Date :- 16.5.2017
N.A.
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