Citation : 2017 Latest Caselaw 743 ALL
Judgement Date : 16 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- APPLICATION U/S 482 No. - 16304 of 2014 Applicant :- Annand Kumar Ahuja And 3 Ors Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Rakesh Dubey,S.K. Rao Counsel for Opposite Party :- Govt. Advocate,Birendra Singh Hon'ble Abhai Kumar,J.
List has been revised. None present on behalf of the applicant although learned counsel for O.P.No. 2 is present.
Counter and rejoinder affidavits have already been exchanged.
In the circumstances, interim order that has been granted on 9.5.2014 is hereby vacated.
The office is directed to communicate the order to the court concerned with a request that information regarding receiving of this court's order be sent by the court concerned.
The matter is passed over for the day.
List again the in second week of July, 2017.
Order Date :- 16.5.2017
N.A.
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