Rohitash And Another vs State Of U.P. And Another
2017 Latest Caselaw 741 ALL

Citation : 2017 Latest Caselaw 741 ALL
Judgement Date : 16 May, 2017

Allahabad High Court

Rohitash And Another vs State Of U.P. And Another on 16 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 28435 of 2014
 

 
Applicant :- Rohitash And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Madan Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar,J.

Notice issued to respondent no. 2 has not been returned back so far.

Fresh notice be issued to respondent no. 2. Steps be taken within a week.

The Chief Judicial Magistrate, Moradabad is directed to submit a compliance report regarding service upon respondent no. 2 within a month.

List immediately after receipt of the service report.

Order Date :- 16.5.2017

N.A.

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