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Chaman Singh Baliyan vs State Of U.P. And 5 Others
2017 Latest Caselaw 74 ALL

Citation : 2017 Latest Caselaw 74 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Chaman Singh Baliyan vs State Of U.P. And 5 Others on 4 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 13294 of 2016
 

 
Petitioner :- Chaman Singh Baliyan
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Vinod Sinha,M. Sharma,Mahesh Chand Sharma
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned standing counsel appearing on behalf of respondents 1 to 4 is granted four weeks further time to file counter affidavit.

List in the first week of July, 2017.

                                    (Manoj Kumar Gupta, J.)                   

Order Date :- 4.5.2017

skv

 

 

 
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