Babban Lal vs State Of U.P. And 3 Others
2017 Latest Caselaw 73 ALL

Citation : 2017 Latest Caselaw 73 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Babban Lal vs State Of U.P. And 3 Others on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 19160 of 2016
 

 
Petitioner :- Babban Lal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Jyoti Kumar Singh,Alok Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Anil Kumar Mehrotra
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for respondents prays for and is granted three weeks further time to file counter affidavit.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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