Dushyant Kumar vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 728 ALL

Citation : 2017 Latest Caselaw 728 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Dushyant Kumar vs State Of U.P. And 3 Ors. on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17241 of 2017
 

 
Petitioner :- Dushyant Kumar
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Jitendra Singh,Virendra Singh Tomar
 
Counsel for Respondent :- C.S.C.,S K Rai,Sujeet Kr. Rai
 

 
Hon'ble Manoj Kumar Gupta,J.

In compliance of the order dated 25.04.2017, the petitioner is present in the Court personally. However, he has not filed his reply.

Counsel for the petitioner seeks time to file affidavit of the petitioner by tomorrow.

Put up tomorrow i.e., 16.05.2017 in the additional cause list. The petitioner shall remain personally present.

(Manoj Kumar Gupta,J)

Order Date :- 15.5.2017

shailesh

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