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Anil Kumar Gond vs State Of U.P. Thru'Secry,. Home ...
2017 Latest Caselaw 727 ALL

Citation : 2017 Latest Caselaw 727 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
Anil Kumar Gond vs State Of U.P. Thru'Secry,. Home ... on 15 May, 2017
Bench: Amreshwar Pratap Sahi, Daya Shankar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 20127 of 2017
 

 
Petitioner :- Anil Kumar Gond
 
Respondent :- State Of U.P. Thru'Secry,. Home Lucknow And 2 Ors.
 
Counsel for Petitioner :- Shantanu Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,M.N. Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Daya Shankar Tripathi,J.

Put up this case day after tomorrow i.e. 17.05.2017.

Order Date :- 15.5.2017

atul

      [Daya Shankar Tripathi,J.]       [Amreshwar Pratap Sahi,J.] 

 

 

 
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