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Smt. Sushma Sharma vs Union Of India And 3 Ors.
2017 Latest Caselaw 725 ALL

Citation : 2017 Latest Caselaw 725 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
Smt. Sushma Sharma vs Union Of India And 3 Ors. on 15 May, 2017
Bench: Amreshwar Pratap Sahi, Daya Shankar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 19888 of 2017
 

 
Petitioner :- Smt. Sushma Sharma
 
Respondent :- Union Of India And 3 Ors.
 
Counsel for Petitioner :- Rahul Jain
 
Counsel for Respondent :- A.S.G.I.,Basant Kumar Upadhyay,Saurabh Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Daya Shankar Tripathi,J.

On the request of learned counsel for the petitioner, list this case in the month of July, 2017 showing the name of Sri R.M. Saggi, on behalf of respondent No.4.

Order Date :- 15.5.2017

atul

      [Daya Shankar Tripathi,J.]       [Amreshwar Pratap Sahi,J.] 

 

 

 
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