Citation : 2017 Latest Caselaw 723 ALL
Judgement Date : 15 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 362 of 2017 Appellant :- Rakesh Kumar Respondent :- Smt. Chandrakanti Counsel for Appellant :- Anjani Kumar Dubey Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Issue notice.
Order Date :- 15.5.2017
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