Manik Beri vs Union Of India And 3 Ors.
2017 Latest Caselaw 720 ALL

Citation : 2017 Latest Caselaw 720 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Manik Beri vs Union Of India And 3 Ors. on 15 May, 2017

Bench: Amreshwar Pratap Sahi, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 20079 of 2017
 

 
Petitioner :- Manik Beri
 
Respondent :- Union Of India And 3 Ors.
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- A.S.G.I.,S.K.Rai
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Daya Shankar Tripathi,J.

Put up this case tomorrow i.e. 16.05.2017.

Order Date :- 15.5.2017

atul

[Daya Shankar Tripathi,J.] [Amreshwar Pratap Sahi,J.]

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