Smt. Reena Begum vs Life Insurance Corporation Of ...
2017 Latest Caselaw 72 ALL

Citation : 2017 Latest Caselaw 72 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Smt. Reena Begum vs Life Insurance Corporation Of ... on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 24320 of 2016
 

 
Petitioner :- Smt. Reena Begum
 
Respondent :- Life Insurance Corporation Of India And Another
 
Counsel for Petitioner :- Jamil Ahamad Azmi
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the respondents states that counter affidavit is under preparation.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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