Sheela Srivastava vs Sri Purushottam Das Gupta
2017 Latest Caselaw 718 ALL

Citation : 2017 Latest Caselaw 718 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Sheela Srivastava vs Sri Purushottam Das Gupta on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 620 of 2004
 

 
Appellant :- Sheela Srivastava
 
Respondent :- Sri Purushottam Das Gupta
 
Counsel for Appellant :- Devansh Rathore,Shailly Saxena
 
Counsel for Respondent :- G.K. Gupta
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the appellant prays for and is allowed one week's and no more time to take steps.

List in the next cause list.

Order Date :- 15.5.2017

pks

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