Ehsan Ahmad vs State Of U.P. And Another
2017 Latest Caselaw 717 ALL

Citation : 2017 Latest Caselaw 717 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Ehsan Ahmad vs State Of U.P. And Another on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 248 of 2013
 

 
Appellant :- Ehsan Ahmad
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Shipra Srivastava,A.B. Singh,Krishan Ji Khare
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List in the next cause list showing the name of Standing Counsel as learned counsel for the respondent.

Order Date :- 15.5.2017

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