M/S Bucheye Batteries P.Ltd. On ... vs Official Liquidator Attached To ...
2017 Latest Caselaw 715 ALL

Citation : 2017 Latest Caselaw 715 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

M/S Bucheye Batteries P.Ltd. On ... vs Official Liquidator Attached To ... on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 441 of 2002
 

 
Appellant :- M/S Bucheye Batteries P.Ltd. On Behalf Of Khalid Mukhtar
 
Respondent :- Official Liquidator Attached To The High Court Ald. & Others
 
Counsel for Appellant :- Manish Goyal
 
Counsel for Respondent :- C.S.C.,Anurag Khanna,Ashish Mishra,M.N.Singh,Pranjal Mehrotra,R.P. Agarwal,Raj Kumar Singh Chauhan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

A request for pass over has been made on behalf of Shri Ashok Mehta, learned counsel for the Official Liquidator.

List this matter in July 2017.

The Special Appeal No.224 of 2000 be delinked from this matter.

Order Date :- 15.5.2017

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