Rajendra Singh & Others vs Prayag Das Seth & Others
2017 Latest Caselaw 713 ALL

Citation : 2017 Latest Caselaw 713 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Rajendra Singh & Others vs Prayag Das Seth & Others on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 367 of 2008
 

 
Appellant :- Rajendra Singh & Others
 
Respondent :- Prayag Das Seth & Others
 
Counsel for Appellant :- Narendra Kumar Giri,Madhav Jain,Ratnakar Bharti
 
Counsel for Respondent :- Swapnil Kumar,A,S.Dubey,M.K.Gupta,Swapnil Kumar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri Madhav Jain, learned counsel for the appellant prays for and is allowed one week's and no more time to provide correct address.

List in the next cause list.

Order Date :- 15.5.2017

pks

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