State Of U.P. & Another vs Smt. Rashmi Jain
2017 Latest Caselaw 711 ALL

Citation : 2017 Latest Caselaw 711 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

State Of U.P. & Another vs Smt. Rashmi Jain on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 290 of 2006
 

 
Appellant :- State Of U.P. & Another
 
Respondent :- Smt. Rashmi Jain
 
Counsel for Appellant :- H.R. Mishra,S.C.
 
Counsel for Respondent :- G.P. Mishra,B.K.Singh,B.N. Singh,J.P. Misra,K.N.Singh,Kaushalendra Nath Singh,S.N. Singh,Tej Bahadur Singh,Tej Bhan Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List in the next cause list to enable the learned Standing Counsel to complete his instruction.

List this matter on 23.05.2017.

Order Date :- 15.5.2017

pks

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