M/S Darvesh Sahkari Avas Samiti ... vs M/S Doctors Sahkari Grah Irman ...
2017 Latest Caselaw 710 ALL

Citation : 2017 Latest Caselaw 710 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

M/S Darvesh Sahkari Avas Samiti ... vs M/S Doctors Sahkari Grah Irman ... on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 81 of 2011
 

 
Appellant :- M/S Darvesh Sahkari Avas Samiti Ltd. Thru' Secretary
 
Respondent :- M/S Doctors Sahkari Grah Irman Samiti Ltd.
 
Counsel for Appellant :- M.K. Gupta,Vineet Kumar Singh
 
Counsel for Respondent :- A.K. Gupta,Dinesh Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri H.N. Singh, learned senior counsel prays for and is allowed one month's further time to file a paper book.

List thereafter.

Order Date :- 15.5.2017

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