Anil Kumar Shakya vs State Of U.P. And 5 Others
2017 Latest Caselaw 71 ALL

Citation : 2017 Latest Caselaw 71 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Anil Kumar Shakya vs State Of U.P. And 5 Others on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 11926 of 2016
 

 
Petitioner :- Anil Kumar Shakya
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Anil Kumar Singh
 
Counsel for Respondent :- C.S.C.,Vikram D.Chauhan
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for respondents states that some new documents have been filed alongwith the rejoinder affidavit, which require rebuttal.

He prays for and is granted two weeks time to file supplementary counter affidavit.

List in the first week of July, 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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