Trilok Rathore vs Kanhaiya Gidwani & Others
2017 Latest Caselaw 709 ALL

Citation : 2017 Latest Caselaw 709 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Trilok Rathore vs Kanhaiya Gidwani & Others on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 104 of 2011
 

 
Appellant :- Trilok Rathore
 
Respondent :- Kanhaiya Gidwani & Others
 
Counsel for Appellant :- Ramendra Asthana
 
Counsel for Respondent :- Gaurav Sharma,A.K.Rai,V.K. Rai,V.K. Singh,Vijai Kumar Ojha
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List revised.

None appears for the appellant. Learned counsel for the respondent is present.

The appeal is dismissed in default.

Order Date :- 15.5.2017

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