Balwant Education Society And ... vs Mohan Lal Maheshwari And Others
2017 Latest Caselaw 708 ALL

Citation : 2017 Latest Caselaw 708 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Balwant Education Society And ... vs Mohan Lal Maheshwari And Others on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 55 of 2012
 

 
Appellant :- Balwant Education Society And Another
 
Respondent :- Mohan Lal Maheshwari And Others
 
Counsel for Appellant :- Arvind Kumar Singh,Syed Imran Ibrahim,Vishnu Gupta
 
Counsel for Respondent :- S.R. Yadav,A.K. Gupta,Akchut Kr. Shukla,Atul Srivastava,Seema Agarwal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Substitution Application

Allowed.

It may be incorporated within a week.

Order Date :- 15.5.2017

pks

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