Vinay Kumar Sharma vs Arun Kumar Sharma And Others
2017 Latest Caselaw 706 ALL

Citation : 2017 Latest Caselaw 706 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Vinay Kumar Sharma vs Arun Kumar Sharma And Others on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 59 of 2013
 

 
Appellant :- Vinay Kumar Sharma
 
Respondent :- Arun Kumar Sharma And Others
 
Counsel for Appellant :- Rajeev Misra
 
Counsel for Respondent :- Amrendra Nath Rai,Ashok Bhatnagar,Gulrez Khan,J.H. Khan,Pratap Narain Gangwar,V.M.Sharma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Rejoinder affidavit filed on 28.09.2015 may be traced out and bring on record by the next cause list.

List in the next cause list.

Order Date :- 15.5.2017

pks

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