Deepu Gupta Alias Deepak Kumar ... vs Roohi Gupta Alias Rohit Gupta
2017 Latest Caselaw 705 ALL

Citation : 2017 Latest Caselaw 705 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Deepu Gupta Alias Deepak Kumar ... vs Roohi Gupta Alias Rohit Gupta on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 533 of 2013
 

 
Appellant :- Deepu Gupta Alias Deepak Kumar Gupta And Another
 
Respondent :- Roohi Gupta Alias Rohit Gupta
 
Counsel for Appellant :- Uma Shanker Mishra,Siddharth
 
Counsel for Respondent :- Ajay Kumar Singh,Ashish Kumar Singh,Pankaj Agarwal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the respondent has filed an objection to the report in the registry today itself. It may be brought on record.

List this matter on 13.07.2017.

Order Date :- 15.5.2017

pks

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