State Of U.P. & Others vs Nasir Mohd. Khan & Others
2017 Latest Caselaw 704 ALL

Citation : 2017 Latest Caselaw 704 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

State Of U.P. & Others vs Nasir Mohd. Khan & Others on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 656 of 2015
 

 
Appellant :- State Of U.P. & Others
 
Respondent :- Nasir Mohd. Khan & Others
 
Counsel for Appellant :- R.S. Prasad, A.C.S.C.,Y.D.Sharma
 
Counsel for Respondent :- Y.D. Sharma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned Standing Counsel prays for and is allowed a week's time to complete his instruction.

List in the next cause list.

Order Date :- 15.5.2017

pks

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