Nagar Palika Parishad vs State Of U.P. And 13 Ors.
2017 Latest Caselaw 703 ALL

Citation : 2017 Latest Caselaw 703 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Nagar Palika Parishad vs State Of U.P. And 13 Ors. on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 176 of 2016
 

 
Appellant :- Nagar Palika Parishad
 
Respondent :- State Of U.P. And 13 Ors.
 
Counsel for Appellant :- Ramesh Chandra Singh,Dharmaveer Singh
 
Counsel for Respondent :- Atul Dayal,Kamal Kumar Singh,Krishna Kumar Singh,Pramod Kumar Jain,Standing Counsel
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Impleadment Application

List revised.

None appears to press the application.

The application is dismissed in default.

Order Date :- 15.5.2017

pks

Download the LatestLaws.com Mobile App