Badri Prasad vs State Of U.P.
2017 Latest Caselaw 701 ALL

Citation : 2017 Latest Caselaw 701 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Badri Prasad vs State Of U.P. on 15 May, 2017

Bench: Anil Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 6860 of 2016
 

 
Applicant :- Badri Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Anil Kumar Srivastava-II,J.

Learned counsel for the applicant prays for and is granted two weeks' time to file rejoinder affidavit. List thereafter.

Order Date :- 15.5.2017

kvg/-

Download the LatestLaws.com Mobile App