Ram Milan Singh & Others vs State Of U.P.& Others
2017 Latest Caselaw 700 ALL

Citation : 2017 Latest Caselaw 700 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Ram Milan Singh & Others vs State Of U.P.& Others on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 9302 of 2000
 

 
Petitioner :- Ram Milan Singh & Others
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- K.K. Singh,G.K.Singh,S.B.K.Srivastava,V.K.Singh
 
Counsel for Respondent :- C.S.C.,B.L.Yadav
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by the counsel for the petitioner the matter is adjourned for the day to enable him to reconstruct his record.

List after two weeks.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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