Citation : 2017 Latest Caselaw 70 ALL
Judgement Date : 4 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1681 of 2016 Appellant :- Taj Mohammed Nut Respondent :- State Of U P Counsel for Appellant :- Kirti Prakash Singh,Ramu Verma Counsel for Respondent :- Govt. Advocagte Hon'ble Dr. Kaushal Jayendra Thaker,J.
State is granted ten days' time to file counter affidavit to the bail application. One week thereafter for rejoinder.
List on 23.05.2017.
Order Date :- 4.5.2017
psd
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