Ram Surat vs Chairman Municipal Board, ...
2017 Latest Caselaw 699 ALL

Citation : 2017 Latest Caselaw 699 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Ram Surat vs Chairman Municipal Board, ... on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 28626 of 1999
 

 
Petitioner :- Ram Surat
 
Respondent :- Chairman Municipal Board, Mirzapur & Others
 
Counsel for Petitioner :- S.P.Singh,Ashok Kumar Singh Yadav,Mata Prasad,S.K.Singh
 
Counsel for Respondent :- S.N.Shukla
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Shyam Mani Shukla states that he is appearing on behalf of the respondent but his name has not been printed.

List in the next cause list showing his name as counsel for the respondent.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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