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Anil Kumar Rawat & Another vs State Of U.P.& Others
2017 Latest Caselaw 698 ALL

Citation : 2017 Latest Caselaw 698 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
Anil Kumar Rawat & Another vs State Of U.P.& Others on 15 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 36506 of 2000
 

 
Petitioner :- Anil Kumar Rawat & Another
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- Anupam Kumar,Pashupati Nath Pandey,T.P. Singh
 
Counsel for Respondent :- C.S.C.,A.K.Goyal,Balendu Kumar Singh,R.G. Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned counsel for the petitioners prays for and is granted time to file affidavit in support of the prayer already made in the instant petition.

List in July, 2017.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

 

 

 
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