Ekhlaq Ahmed vs President Nagar Panchayat ...
2017 Latest Caselaw 696 ALL

Citation : 2017 Latest Caselaw 696 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Ekhlaq Ahmed vs President Nagar Panchayat ... on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 44876 of 2000
 

 
Petitioner :- Ekhlaq Ahmed
 
Respondent :- President Nagar Panchayat Jeanpur Azamgarh & Others
 
Counsel for Petitioner :- J.P.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Supplementary affidavit filed today is taken on record.

List in the next cause list showing name of Sri S. D. Mishra as counsel for the respondent.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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